Karnataka High Court
Auto Complex vs M/S Mms & Sta Enterprises on 24 August, 2012
Author: K.L.Manjunath
Bench: K.L.Manjunath
1
W.A. Nos.17754-17755/2011 (GM-KIADB)
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 24TH DAY OF AUGUST 2012
PRESENT
THE HON'BLE MR. JUSTICE K.L.MANJUNATH
AND
THE HON'BLE MR. JUSTICE V.SURI APPA RAO
W.A. Nos.17754-17755/2011 (GM-KIADB)
BETWEEN :
AUTO COMPLEX
THE GARAGE & ENGINEERING WORKS
SHOP ASSOCIATION(REGD.)
SAGR ROAD, SHIMOGA CITY-572 201
REPRESENTED BY ITS
PRINCIPAL SECRETARY
DHANANJAYA. ...APPELLANT
(By SRI. S V PRAKASH, ADV.)
AND :
1 M/S MMS & STA ENTERPRISES
A PROPRIETORSHIP FIRM,
NO.54, K R PURAM EXTENSION
OPP. TO RAMMANDIR, SHIMOGA
REP BY ITS PROPRIETRIX
SMT. FATHIMA YASMIN
2 THE KARNATAKA INDUSTRIAL
AREA DEVELOPMENT BOARD
NO. 14/3A, 2ND FLOOR,
RASHTROTHANA
2
W.A. Nos.17754-17755/2011 (GM-KIADB)
PARISHATH BHAVAN
NRUPATHUNGA ROAD
BANGALORE-1
REPRESENTED BY ITS
SECRETARY
3 THE ASSISTANT SECRETARY
THE KARNATAKA INDUSTRIAL AREA
DEVELOPMENT BOARD
ZONAL OFFICE NO. CA(1-B)
KARUR INDUSTRIAL AREA
P B ROAD
DAVANAGERE-577 006. ...RESPONDENTS
(By SRI. REUBEN JACOB, ADV. FOR R-1)
These Writ Appeals are filed under Section 4 of the Karnataka
High Court Act, 1961, prays that this Hon'ble Court be pleased to call
for entire records in W.P. No.20663/2010 and 20777/2010; set aside
the order passed by the learned Single Judge dated 24.06.2011 in W.P.
Nos.20663/2010 and 20777/2010.
These Writ Appeals coming on for Orders this day,
K.L.MANJUNATH. J., delivered the following :
JUDGEMENT
Having heard the learned Counsel for the parties since the order passed by the learned Single Judge has been confirmed by this Bench in Writ Appeals Nos. 15254/2011 and 17697/2011 on 5 th June 2012, which appeals were filed by the KIADB, the present appeals 3 W.A. Nos.17754-17755/2011 (GM-KIADB) does not survive for consideration.
2. Following the reasons stated in the aforesaid writ appeals, these writ appeals are also dismissed.
Sd/-
JUDGE.
Sd/-
JUDGE.
Rbv