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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(2)(a) in The Bihar and Orissa Nurses Registration Act, 1935

(a)to regulate election under Section 3;
(aa)[ to prescribe the course of training and examination for nurses, health visitors, midwives or trained dais and the qualifications for their registration; and to provide for the recognition of institutions competent to give such training under Section 10;)] [Inserted by Bihar Act 14 of 1937]