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State of Rajasthan - Section

Section 19 in Rajasthan Registration of Births & Deaths Rules, 2000

19. Repeal and saving.

- As from the coming into force of these rules, the Registration of Births and Deaths Rules, 1972 shall stand repealed:-Provided that any order made or action taken under the rules so repealed shall be deemed to have been made or taken under provisions of these rules.Format of the Report on the Working of the Act[See Rule 4]