Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(f) in Karnataka Ground Water (Regulation and Control of Development and Management) Act, 2011 (f)is employed as legal practitioner on behalf of the Authority or accepts employment as a legal practitioner against the Authority;
