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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(6)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)The standards V, VI and VII attached to the Secondary School, if any, continue to be recognised by the Director of Education under Schools Code.