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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(5) in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

(5)The Divisional Forest Officer after receiving the report from the Sub-Divisional Officer (Forests) shall himself visit the site in at least 10% of such cases. Gases in which there is difference of opinion between the Range Officer and the Sub-Divisional Officer (Forests), spot shall invariably be inspected by the Divisional Forest Officer to ascertain the correct position. Thereafter, he shall prepare a report in Form IV and submit it to the Collector positively within a period of 25 days from the date of the first communication from Collector in this regard. He will put his dated signature alongwith his full name.