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Kerala High Court

Manikandan vs Suresh Kumar B on 14 September, 2012

Author: A.M.Shaffique

Bench: A.M.Shaffique

       

  

  

 
 
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT:

                THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

    WEDNESDAY, THE 17TH DAY OF OCTOBER 2012/25TH ASWINA 1934

                  RP.No. 947 of 2012 () IN WPC/36709/2008
                      ----------------------------------------
     AGAINST THE JUDGMENT IN WPC.36709/2008 DATED 14-09-2012

REVIEW PETITIONER(S):
--------------------

          1. MANIKANDAN
              SAYOOJYAM, MADAPPALLY,
              MUKUNDAPURAM, CHAVARA, KOLLAM DIST.

          2. SHABI.B.S.
              S/O.LATE A.BADARUDEEN,
              SHABI MANZIL, MARAVAKUZHI,
              THATTATHUMALA P.O.,
              THIRUVANANTHAPURAM-695614


          BY ADVS.SRI.B.RADHAKRISHNA PILLAI
                    SMT.S.AMBIKA DEVI
                    SRI.R.JYOTHIKRISHNAN
                    SRI.PHILJO VARUGHESE PHILIPS


RESPONDENT(S):
--------------

          1. SURESH KUMAR B, KIZHAKKUMKARA PUTHEN VEEDU,
              KATHIKKAMPARA, MUTHIYACODE, MARANGADU P.O.,
              ARYANAD, THIRUVANANTHAPURAM-695542

          2. ANEESH.G.S., S/O. SREEDHARAN PILLAI.S
              CHOTHI KADUVAIL, ATTINGAL P.O.,
              THIRUVANANTHAPURAM-695101

          3. JAYACHANDRAN.K., S/O. KRISHNANKUTTY CHETTIAR
              DESINGANADU NAGAR 127, KAMBIPURAYIDOM,
              ASRAMAM P.O., KOLLAM 691002

          4. ABDUL NAZAR. T, S/O. ISMAIL KUNJU,
              VAYALISSERIL, MARU SOUTH, ALUMKADAVU P.O.,
              KARUNAGAPPALLY-690578
                                                                 -2-

RP.No. 947 of 2012 () IN WPC/36709/2008

        5. KISHORE.A.S., S/O. K. ARJUNAN, KISHORE BHAVAN,
           KUREEPUZHA P.O., KOLLAM - 691604

        6. STATE OF KERALA REPRESENTED BY ITS SECRETARY,
           DEPARTMENT OF WATER RESOURCES,
           SECRETARIAT, THIRUVANANTHAPURAM-695001

        7. THE KERALA PUBLIC SERVICE COMMISSION,
           REPRESENTED BY ITS SECRETARY,
           KERALA PUBLIC SERVICE COMMISSION,
           PATTOM, THIRUVANANTHAPURAM-695004

        8. THE MANAGING DIRECTOR, KERALA WATER AUTHORITY,
           JALABHAVAN, THIRUVANANTHAPURAM-695542

        9. GIRIJA.K, PANDANCODE HOUSE,
           ANCHUMOORTHI P.O., PALAKKAU DIST. 678 682

       10. RAJESH.K.M., AGED 27 YEARS,
           S/O. K.M. MUKUNDAN, KALATHRAVELI HOUSE,
           PERUMPALAM P.O., ALAPPUZHA-688570

       11. SHIJO.K.B., AGED 27 YEARS,
           S/O. K.K. BALAKRISHNAN, KALATHIPARAMBIL,
           THEVARKKAD, VARAPPUZHA P.O., ERNAKULAM-683517

       12. MUHAMMED NIYAS.M.H.,
           MURAYINCHIRA HOUSE, PATTIMATTOM P.O., ERNAKULAM
           683562

       13. SUNESHKUMAR.M.P.,
           "SINDHU NIVAS", PATHIRIYAL P.O.,
           MANJERI-3(VIA), MALAPPURAM DISTRICT-676123

       14. PRASAL.C., THADATHIL,
           MAYYANNUR P.O., VADAKARA, KOZHIKODE-673101

       15. SHIBU.P, PALLIYIL HOUSE, POOKOTTUR P.O.,
           MALAPPURAM DISTRICT-673105

       16. SHAFI.A.S, HILAL MANZIL, NEDUMPANA P.O.,
           NEDUMPANA, KOLLAM DIST.691530

       17. ABDUL SAMEEL.M., MOOCHITHODAN HOUSE,
           KARAPARAMBA, PULPATTA P.O., 676126

       18. SUNIL KUMAR.P.K., PARACKAL HOUSE,
           MOOTHEDAM P.O., EDAKKARA, MALAPPURAM DISTRICT-676122

       19. ABHILASH.S., VARKALAVILA VEEDU,
           CHEERANCAVU, EZHUKONE P.O., KOLLAM DISTRICT-671532
                                                          -3-

RP.No. 947 of 2012 () IN WPC/36709/2008

       20. JAYAN JOSE, VADAKKAKAT HOUSE,
           T.SQUARE ROAD, PACHALAM P.O., KOCHI-12

       21. JOSEPH.C.V., CHACKALAMALAYIL HOUSE,
           MANTHONDUKUNNU, SULTHAN BATHERY P.O.,
           WAYANAD DISTRICT-673 592

       22. SAJITH.V.C.,VEPPANCHERI HOUSE,
           VATAYAM POST, KOZHIKODE-673518

       23 BINSHU.K.P., KAKKANADAN PARAMBATH HOUSE,
           PAVANDOOR P.O., NANMINDA (VIA), KOZHIKODE - 673 103

       24. SUJITH.V.K., VAZHAYIL HOUSE,
           PUDUPANAM P.O., VATAKARA, KOZHIKODE-673101

       25. SURABIL.K., KARIMBAYIL VILASAM,
           PUTHIYARA P.O., KOZHIKODE-673001

       26. JAGADEESH.G., KRISHNA VILASAM,
           POOKKOOTUMPADAM P.O., NILAMBUR-673001

       27. SAJUMON.N., NADAKKAVIL HOUSE,
           THOZHUVANNUR VIA, VALANCHERY,
           MALAPPURAM DISTRICT-676552

       28. ANEESHKUMAR.L, NEDUMBALAYIL HOUSE,
           AYANIVELIKULANGARA, S.V.MARKET P.O.,
           KARUNAGAPPALLY, KOLLAM DISTRICT-691001

       29. RAJESH.S., PUTHENVEETTIL THARAYIL, VENGARA,
           THODIYOOR NORTH P.O., KARUNAGAPPALLY, KOLLAM-690568

       30. ABDUL GAFOOR, MATHOAT HOUSE,
           MANIPURAM P.O., KODUVALLY-673584

       31. RAJESHKUMAR, R.R.NIVAS,
           PUNUKANNOOR, PERUMPUZHA,
           KUNDARA, KOLLAM-690560

       32. RENJITH.V.,CHARUVILA PUTHENVEEDU,
           EDAKADAM P.O., EZHUKONE, KOLLAM.

       33. LALJI.G., KUTTIYIL HOUSE,
           PUTHOOR P.O., KOLLAM-690001

       34. IBRAHIM.K.T., KAIKULAM THODIKAYIL HOUSE,
           P.O.MAVOOR, PARAMMEL, KOZHIKODE-673101

       35. JITHESH.G.M., JEE NILAYAM,
           VILLIAPPALLY P.O., VADAKARA, KOZHIKODE-673001
                                                           -4-

RP.No. 947 of 2012 () IN WPC/36709/2008


       36. SHABEER ALI.M.S., EDAYILE VEEDU,
           NETTAYAM P.O., KOLLAM-690001

       37. NISARUDEEN.K., KUNNAKKALAM HOUSE,
           CHANGARERI, MANNARGHAT, PALAKKAD-678001

       38. ANEESH.V.K., VATTAPARAMBIL HOUSE,
           OALANAD, VARAPPUZHA, ERNAKULAM DISTRICT.

       39. ANU.B, ARATHIL PUTHEN VEEDU,
           MYLAKKADU P.O., KOTTIYAM, KOLLAM-691571

       40. PRINCE FRANCIS, PANCHAKUNNEL HOUSE,
           PALA P.O., 12TH MILE PALA, KOTTAYAM.

       41. SYAM.K.V., KANIYARKUDY HOUSE,
           POOLANY, MELUR P.O., THRISSUR.

       42. SUNIL KUMAR, SAYANTHANAM,
           NOCHIMA, NAD P.O., ALUVA.

       43. THE DIRECTOR OF TECHNICAL EDUCATION,
           THRIRUVANANTHAPURAM.

       44. JAYARAJ.K., JAYARAJ NIVAS,
           PAZHAVEEDU P.O., ALAPPUZHA.

       45. ASSIS.A.M., APPAKKAL HOUSE,
           CHERUVATTOOR P.O., KOTHAMANGALAM.

       46. K.L.VISWANATHAN, KESUPARAMBIL,
           CHIRACKAKAM, VARAPPUZHA.

       47. CYRIL KUMAR, KOCHUVELI,
           KAYIPPURAM. MUHAMMA P.O., ALAPPUZHA.

       48. TONYLAL.T, T AND C BUILDING,
           UDIYANKULLANGARA, AMARAVILA P.O.,
           THIRUVANANTHAPURAM-22

       49. SHAJA.V.A., VELIYIL HOUSE,
           C.M.C.7, CHERTHALA P.O.

       50. VIJAYAKUMAR.D.A., AMBALAVILAYIL VEEDU,'
           KUNNAM P.O., MAVELIKKARA.

       51. SUMESH.P, DEVASWOMNIKARTHIL,
           THATHAMPALLY P.O., ALAPPUZHA.

                                                      -5-

RP.No. 947 of 2012 () IN WPC/36709/2008


       52. SATHEESH KUMAR EMPRANTHIRI, OPERATOR, P.H. DIVISION,
           KERALA WATER AUTHORITY, THRISSUR.
           (RESIDING AT THEKEPUTHENMADAM, PERINJANAM
           MOONEPEEDIKA-680686)

       53. SANOOJ.S, OPEATOR, P.H. DIVISION,
           KERALA WATER AUTHORITY, THIRUVALLA
           (RESIDING AT THENNIMOOLAMELATHIL,
           VETTUVILA, PERUNADU P.O., KOLLAM)

       54. JOSEPH.C.V., OPERATOR, P.H. DIVISION,
           KERALA WATER AUTHORITY, SULTHAN BATHERY,
           WAYANAD(RESIDING AT CHACKAMALAYIL HOUSE,
           MATHONDIKUNNU, SULTHAN BATHERY P.O., WAYANNAD)

       55. REXIN.P.S., OPERATOR, P.H. DIVISION,
           KERALA WATER AUTHORITY,KOLLAM
           (RESIDING AT ARADHANA, KOTTIYAM P.O., KOLLAM,)

       56. DEEPU.B, S/O.R.BABU,
           OPERATOR, KERALA WATER AUTHORITY,
           ATTINGAL DIVISION, VARKALA SUB DIVISION SECTION II,
           THIRUVANANTHAPURAM.

       57. SHIJU MAJEED.P., S/O. P.A.ABDUL MAJEED,
           OPERATOR, KERALA WATER AUTHORITY,
           IRINJALAKUDA DIVISION, CHALAKUDY SUB DIVISION,
           CHALAKUDY SECTION, THRISSUR DISTRICT.

       58. BIJU.S., OPERATOR, KERALA WATER AUTHORITY,
           P.H. SUB DIVISION, KOTTIYAM, KOLLAM DISTRICT.


        BY GOVERNMENT PLEADER SMT. SARULA GEORGE.

       THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
17-10-2012, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:




dlk




                      J U D G M E N T

At the request of the counsel, the petitioners are permitted to withdraw the review petition with liberty to challenge the judgment by filing an appeal.

17.10.2012. A.M.SHAFFIQUE, JUDGE. rka