Kerala High Court
Manikandan vs Suresh Kumar B on 14 September, 2012
Author: A.M.Shaffique
Bench: A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
WEDNESDAY, THE 17TH DAY OF OCTOBER 2012/25TH ASWINA 1934
RP.No. 947 of 2012 () IN WPC/36709/2008
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AGAINST THE JUDGMENT IN WPC.36709/2008 DATED 14-09-2012
REVIEW PETITIONER(S):
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1. MANIKANDAN
SAYOOJYAM, MADAPPALLY,
MUKUNDAPURAM, CHAVARA, KOLLAM DIST.
2. SHABI.B.S.
S/O.LATE A.BADARUDEEN,
SHABI MANZIL, MARAVAKUZHI,
THATTATHUMALA P.O.,
THIRUVANANTHAPURAM-695614
BY ADVS.SRI.B.RADHAKRISHNA PILLAI
SMT.S.AMBIKA DEVI
SRI.R.JYOTHIKRISHNAN
SRI.PHILJO VARUGHESE PHILIPS
RESPONDENT(S):
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1. SURESH KUMAR B, KIZHAKKUMKARA PUTHEN VEEDU,
KATHIKKAMPARA, MUTHIYACODE, MARANGADU P.O.,
ARYANAD, THIRUVANANTHAPURAM-695542
2. ANEESH.G.S., S/O. SREEDHARAN PILLAI.S
CHOTHI KADUVAIL, ATTINGAL P.O.,
THIRUVANANTHAPURAM-695101
3. JAYACHANDRAN.K., S/O. KRISHNANKUTTY CHETTIAR
DESINGANADU NAGAR 127, KAMBIPURAYIDOM,
ASRAMAM P.O., KOLLAM 691002
4. ABDUL NAZAR. T, S/O. ISMAIL KUNJU,
VAYALISSERIL, MARU SOUTH, ALUMKADAVU P.O.,
KARUNAGAPPALLY-690578
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5. KISHORE.A.S., S/O. K. ARJUNAN, KISHORE BHAVAN,
KUREEPUZHA P.O., KOLLAM - 691604
6. STATE OF KERALA REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF WATER RESOURCES,
SECRETARIAT, THIRUVANANTHAPURAM-695001
7. THE KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,
KERALA PUBLIC SERVICE COMMISSION,
PATTOM, THIRUVANANTHAPURAM-695004
8. THE MANAGING DIRECTOR, KERALA WATER AUTHORITY,
JALABHAVAN, THIRUVANANTHAPURAM-695542
9. GIRIJA.K, PANDANCODE HOUSE,
ANCHUMOORTHI P.O., PALAKKAU DIST. 678 682
10. RAJESH.K.M., AGED 27 YEARS,
S/O. K.M. MUKUNDAN, KALATHRAVELI HOUSE,
PERUMPALAM P.O., ALAPPUZHA-688570
11. SHIJO.K.B., AGED 27 YEARS,
S/O. K.K. BALAKRISHNAN, KALATHIPARAMBIL,
THEVARKKAD, VARAPPUZHA P.O., ERNAKULAM-683517
12. MUHAMMED NIYAS.M.H.,
MURAYINCHIRA HOUSE, PATTIMATTOM P.O., ERNAKULAM
683562
13. SUNESHKUMAR.M.P.,
"SINDHU NIVAS", PATHIRIYAL P.O.,
MANJERI-3(VIA), MALAPPURAM DISTRICT-676123
14. PRASAL.C., THADATHIL,
MAYYANNUR P.O., VADAKARA, KOZHIKODE-673101
15. SHIBU.P, PALLIYIL HOUSE, POOKOTTUR P.O.,
MALAPPURAM DISTRICT-673105
16. SHAFI.A.S, HILAL MANZIL, NEDUMPANA P.O.,
NEDUMPANA, KOLLAM DIST.691530
17. ABDUL SAMEEL.M., MOOCHITHODAN HOUSE,
KARAPARAMBA, PULPATTA P.O., 676126
18. SUNIL KUMAR.P.K., PARACKAL HOUSE,
MOOTHEDAM P.O., EDAKKARA, MALAPPURAM DISTRICT-676122
19. ABHILASH.S., VARKALAVILA VEEDU,
CHEERANCAVU, EZHUKONE P.O., KOLLAM DISTRICT-671532
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RP.No. 947 of 2012 () IN WPC/36709/2008
20. JAYAN JOSE, VADAKKAKAT HOUSE,
T.SQUARE ROAD, PACHALAM P.O., KOCHI-12
21. JOSEPH.C.V., CHACKALAMALAYIL HOUSE,
MANTHONDUKUNNU, SULTHAN BATHERY P.O.,
WAYANAD DISTRICT-673 592
22. SAJITH.V.C.,VEPPANCHERI HOUSE,
VATAYAM POST, KOZHIKODE-673518
23 BINSHU.K.P., KAKKANADAN PARAMBATH HOUSE,
PAVANDOOR P.O., NANMINDA (VIA), KOZHIKODE - 673 103
24. SUJITH.V.K., VAZHAYIL HOUSE,
PUDUPANAM P.O., VATAKARA, KOZHIKODE-673101
25. SURABIL.K., KARIMBAYIL VILASAM,
PUTHIYARA P.O., KOZHIKODE-673001
26. JAGADEESH.G., KRISHNA VILASAM,
POOKKOOTUMPADAM P.O., NILAMBUR-673001
27. SAJUMON.N., NADAKKAVIL HOUSE,
THOZHUVANNUR VIA, VALANCHERY,
MALAPPURAM DISTRICT-676552
28. ANEESHKUMAR.L, NEDUMBALAYIL HOUSE,
AYANIVELIKULANGARA, S.V.MARKET P.O.,
KARUNAGAPPALLY, KOLLAM DISTRICT-691001
29. RAJESH.S., PUTHENVEETTIL THARAYIL, VENGARA,
THODIYOOR NORTH P.O., KARUNAGAPPALLY, KOLLAM-690568
30. ABDUL GAFOOR, MATHOAT HOUSE,
MANIPURAM P.O., KODUVALLY-673584
31. RAJESHKUMAR, R.R.NIVAS,
PUNUKANNOOR, PERUMPUZHA,
KUNDARA, KOLLAM-690560
32. RENJITH.V.,CHARUVILA PUTHENVEEDU,
EDAKADAM P.O., EZHUKONE, KOLLAM.
33. LALJI.G., KUTTIYIL HOUSE,
PUTHOOR P.O., KOLLAM-690001
34. IBRAHIM.K.T., KAIKULAM THODIKAYIL HOUSE,
P.O.MAVOOR, PARAMMEL, KOZHIKODE-673101
35. JITHESH.G.M., JEE NILAYAM,
VILLIAPPALLY P.O., VADAKARA, KOZHIKODE-673001
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RP.No. 947 of 2012 () IN WPC/36709/2008
36. SHABEER ALI.M.S., EDAYILE VEEDU,
NETTAYAM P.O., KOLLAM-690001
37. NISARUDEEN.K., KUNNAKKALAM HOUSE,
CHANGARERI, MANNARGHAT, PALAKKAD-678001
38. ANEESH.V.K., VATTAPARAMBIL HOUSE,
OALANAD, VARAPPUZHA, ERNAKULAM DISTRICT.
39. ANU.B, ARATHIL PUTHEN VEEDU,
MYLAKKADU P.O., KOTTIYAM, KOLLAM-691571
40. PRINCE FRANCIS, PANCHAKUNNEL HOUSE,
PALA P.O., 12TH MILE PALA, KOTTAYAM.
41. SYAM.K.V., KANIYARKUDY HOUSE,
POOLANY, MELUR P.O., THRISSUR.
42. SUNIL KUMAR, SAYANTHANAM,
NOCHIMA, NAD P.O., ALUVA.
43. THE DIRECTOR OF TECHNICAL EDUCATION,
THRIRUVANANTHAPURAM.
44. JAYARAJ.K., JAYARAJ NIVAS,
PAZHAVEEDU P.O., ALAPPUZHA.
45. ASSIS.A.M., APPAKKAL HOUSE,
CHERUVATTOOR P.O., KOTHAMANGALAM.
46. K.L.VISWANATHAN, KESUPARAMBIL,
CHIRACKAKAM, VARAPPUZHA.
47. CYRIL KUMAR, KOCHUVELI,
KAYIPPURAM. MUHAMMA P.O., ALAPPUZHA.
48. TONYLAL.T, T AND C BUILDING,
UDIYANKULLANGARA, AMARAVILA P.O.,
THIRUVANANTHAPURAM-22
49. SHAJA.V.A., VELIYIL HOUSE,
C.M.C.7, CHERTHALA P.O.
50. VIJAYAKUMAR.D.A., AMBALAVILAYIL VEEDU,'
KUNNAM P.O., MAVELIKKARA.
51. SUMESH.P, DEVASWOMNIKARTHIL,
THATHAMPALLY P.O., ALAPPUZHA.
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52. SATHEESH KUMAR EMPRANTHIRI, OPERATOR, P.H. DIVISION,
KERALA WATER AUTHORITY, THRISSUR.
(RESIDING AT THEKEPUTHENMADAM, PERINJANAM
MOONEPEEDIKA-680686)
53. SANOOJ.S, OPEATOR, P.H. DIVISION,
KERALA WATER AUTHORITY, THIRUVALLA
(RESIDING AT THENNIMOOLAMELATHIL,
VETTUVILA, PERUNADU P.O., KOLLAM)
54. JOSEPH.C.V., OPERATOR, P.H. DIVISION,
KERALA WATER AUTHORITY, SULTHAN BATHERY,
WAYANAD(RESIDING AT CHACKAMALAYIL HOUSE,
MATHONDIKUNNU, SULTHAN BATHERY P.O., WAYANNAD)
55. REXIN.P.S., OPERATOR, P.H. DIVISION,
KERALA WATER AUTHORITY,KOLLAM
(RESIDING AT ARADHANA, KOTTIYAM P.O., KOLLAM,)
56. DEEPU.B, S/O.R.BABU,
OPERATOR, KERALA WATER AUTHORITY,
ATTINGAL DIVISION, VARKALA SUB DIVISION SECTION II,
THIRUVANANTHAPURAM.
57. SHIJU MAJEED.P., S/O. P.A.ABDUL MAJEED,
OPERATOR, KERALA WATER AUTHORITY,
IRINJALAKUDA DIVISION, CHALAKUDY SUB DIVISION,
CHALAKUDY SECTION, THRISSUR DISTRICT.
58. BIJU.S., OPERATOR, KERALA WATER AUTHORITY,
P.H. SUB DIVISION, KOTTIYAM, KOLLAM DISTRICT.
BY GOVERNMENT PLEADER SMT. SARULA GEORGE.
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
17-10-2012, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
dlk
J U D G M E N T
At the request of the counsel, the petitioners are permitted to withdraw the review petition with liberty to challenge the judgment by filing an appeal.
17.10.2012. A.M.SHAFFIQUE, JUDGE. rka