Delhi High Court - Orders
Shiningkart Ecommerce Pvt Ltd vs Ecomm Express Pvt Ltd on 16 September, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 510/2022
SHININGKART ECOMMERCE PVT LTD
..... Petitioner
Through: Mr. Anand Mishra, Adv.
versus
ECOMM EXPRESS PVT LTD
..... Respondent
Through: Mr. Vishal Kapoor, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 16.09.2022 Reply stated to have been filed in the Registry in the morning vide diary No.1570940/21 is not on record. The same be brought on record.
Rejoinder thereto be filed within four weeks. List on January 13, 2023.
V. KAMESWAR RAO, J.
SEPTEMBER 16, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:17.09.2022 11:37:26