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State of Jharkhand - Section

Section 13 in Bengal Embankment Act, 1882

13. Order of Board.

- On receipt of the report forwarded by the Commissioner, the Board of Revenue, after making any further inquiry which they may deem necessary, may record an order refusing to support the proposal made in the report of such Collector or Commissioner.or may submit such report, together with any remarks which may be thought proper, for the consideration of the State Government.