Madras High Court
Viswapriya India Ltd vs The State Rep. By on 21 February, 2025
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
Crl.O.P.No.20549 of 2023 etc
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 21.02.2025
CORAM:
THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN
Crl.O.P.Nos. 20549, 20796, 20950, 21067, 21070, 21072, 21073, 21075,
21076, 21077, 21078, 21079, 21080 & 21083 of 2023
and Crl.M.P.Nos.13996, 14227, 14398, 14460, 14463, 14465, 14466,
14467, 14468, 14469, 14470, 14471, 14472, 14474 of 2023
Crl.O.P.No.20549 of 2023:-
Viswapriya India Ltd.,
Rep by its Director
R.Subramanian
No.75 C, 2nd Main Road,
Gandhi Nagar, Adayar,
Chennai – 600 020. ... Petitioner
Vs.
The State Rep. by
The Deputy Superintendent of Police,
EOW-II, Guindy,
Chennai – 600 032. ... Respondent
Prayer : Criminal Original Petition filed under Section 482 of Code of
Criminal Procedure, to set aside the order dated 23.06.2023 of the learned
Special Judge under TNPID Act, Chennai, dismissing Crl.M.P.No.1711
of 2023 and recall P.W.88 for cross examination on the main chief.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2025 01:26:29 pm )
Page 1 of 4
Crl.O.P.No.20549 of 2023 etc
In all Crl.O.Ps.
For Petitioner : Mr.T.Sugirtha
For Respondent : Mr.K.M.D.Muhilan
Government Advocate (Crl. Side)
COMMON ORDER
The learned counsel appearing for the petitioner in all the petitions seeks permission of this Court to withdraw these petitions. She has also made an endorsement in the Court bundles, today, to that effect.
2. In view of the submission and endorsement made by the learned counsel for the petitioner, all the Criminal Original Petitions stand dismissed as withdrawn. Consequently, connected miscellaneous petitions are closed.
21.02.2025
Index : Yes/No
Neutral citation : Yes/No
Speaking/non-speaking order rts https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2025 01:26:29 pm ) Page 2 of 4 Crl.O.P.No.20549 of 2023 etc To
1. The Special Judge under TNPID Act, Chennai.
2.The Deputy Superintendent of Police, EOW-II, Guindy, Chennai – 600 032.
3. The Public Prosecutor, High Court, Madras.
https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2025 01:26:29 pm ) Page 3 of 4 Crl.O.P.No.20549 of 2023 etc G.K.ILANTHIRAIYAN, J.
rts Crl.O.P.Nos. 20549, 20796, 20950, 21067, 21070, 21072, 21073, 21075, 21076, 21077, 21078, 21079, 21080 & 21083 of 2023 21.02.2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 12/03/2025 01:26:29 pm ) Page 4 of 4