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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Meghalaya - Subsection

Section 75(1) in Meghalaya Value Added Tax Act, 2003

(1)To ensure that there is no evasion of tax, no person shall transport from any railway station airport, port, post office or any check-post set up under section 76 or from any other place any consignment of goods in accordance with such restrictions and conditions as may be prescribed.