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Allahabad High Court

Smt. Priti Sharma @ Anu Sharma vs State Of U.P. & Others on 15 March, 2012

Bench: Dharnidhar Jha, Vijay Prakash Pathak





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 2823 of 2012
 

 
Petitioner :- Smt. Priti Sharma @ Anu Sharma
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ajay Bhanot,Pusp Raj Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Dharnidhar Jha,J.
 

Hon'ble Vijay Prakash Pathak,J.

Petition disposed of.

For orders see our order of the date passed in  the  connected Crl.Misc. Writ petition No.2822 of 2012.

Order Date :- 15.3.2012 skv