Allahabad High Court
Smt. Priti Sharma @ Anu Sharma vs State Of U.P. & Others on 15 March, 2012
Bench: Dharnidhar Jha, Vijay Prakash Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- CRIMINAL MISC. WRIT PETITION No. - 2823 of 2012 Petitioner :- Smt. Priti Sharma @ Anu Sharma Respondent :- State Of U.P. & Others Petitioner Counsel :- Ajay Bhanot,Pusp Raj Singh Respondent Counsel :- Govt. Advocate Hon'ble Dharnidhar Jha,J.
Hon'ble Vijay Prakash Pathak,J.
Petition disposed of.
For orders see our order of the date passed in the connected Crl.Misc. Writ petition No.2822 of 2012.
Order Date :- 15.3.2012 skv