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Punjab-Haryana High Court

State Of Haryana vs Kashmir Singh And Another on 19 January, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH


                                    R.F.A. NO. 1701 OF 2006 (O & M)
                                    (L.A.C. NO. 30 OF 2001)


State of Haryana

                                                    .........Appellant

                   Versus



Kashmir Singh and another

                                                  ...........Respondents



CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL



Present : Mr. Anjum Ahmed, AAG, Haryana


         None for the respondents



RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2564 of 2005, titled as Kailasho and others Versus State of Haryana.




19.1.2011                                    (RAJESH BINDAL)
aj                                               JUDGE