Punjab-Haryana High Court
State Of Haryana vs Kashmir Singh And Another on 19 January, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 1701 OF 2006 (O & M)
(L.A.C. NO. 30 OF 2001)
State of Haryana
.........Appellant
Versus
Kashmir Singh and another
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. Anjum Ahmed, AAG, Haryana
None for the respondents
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2564 of 2005, titled as Kailasho and others Versus State of Haryana.
19.1.2011 (RAJESH BINDAL) aj JUDGE