Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

Shivarudra @ Shiva vs State By Banaswadi Police on 28 August, 2009

_"Cf.P@fi gza q v §as§@d 0: an ap C"?

W "J [*1 (:1 "'3 m U") w :3 W FM} W § W ! M' C) W % ® '--W U) 93 M {\LJ ':33 '».C) TEE EGfi'ELE MR. JUS?ICE a.5. %Ac§3AyuREf-

CR:M:NAL REVESIGN 9E?:T§aH,§§;:S3 g§=g§g§ F §§§§EEN:

fihivarudra % Shiva, Sic. Gangappa, Ageé about 3% years, _ ; .__ R/0. 'hikkagabbi. ;" ,F:* h;,{V?ETETZONERf$ ,,.....! Sy Sri. ?anveef~?asha %L$., %dy.} iafa. * V Vb¢ _ . >_* - ... RESPQNEEfi?fS This, c::;§.§. "is fiied uxs. 3%? rjwl go:
3 'tamset aside the Grde: dt. 1.%.£§fi§ _ plisatiom uffi. 311 Cr.P.C., by XXXEEE '£ddiL=.Ciyil*»anfi. Sesgieng Judge anaT Special Juég@ {REPS};-Rafigaiarg, in a Spé. 3.3. Nc.98f23$5.

*,?hi$_C£l.R.?. caming an for fizders ifiis day, 'the Céggi mafia the fellewing:

Ofifiig fhe iearned counsei is: the getitianer files a mama graying to CQfi¥@§i thig revisisn patiticn gate