Section 2 in The M.P. Zila Panchayats (Accounts) Rules, 1999
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Act" means the Madhya Pradesh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994);(b)"Year" means the financial year commencing on the first day of April and ending on 31st day of March next year;(c)"Form" means a form appended to these rules;(d)"President and Vice-President" means the President and Vice-President of a Zila Panchayat;(e)"Chief Executive Officer" means the Chief Executive Officer of a Zila Panchayat;(f)"Section" means a section of the Act.
