Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(a) in Criminal Procedure Code (Maharashtra Amendment) Act, 1998 (a)in sub-section (1), in the proviso, for the words "five hundred rupees", substitute "fifteen hundred rupees".
