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[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of Odisha - Subsection

Section 189(1)(a) in The Orissa Tenancy Act, 1913

(a)if any person authorised by this Chapter to distrain property makes any distraint or sale, or cause any sale to be made, otherwise than in accordance with the provisions of this Chapter, or