Section 27(1)(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

(c)save as provided in these rules, the fees paid for the grant of a certificate of registration shall be non-refundable.

Legal Document View