Himachal Pradesh High Court
Kunta Devi vs . State & Ors. on 18 June, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
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CWP No.3045/202418.06.2024 Present: Mr. Ankit Dhiman, Advocate, for the petitioner.
Mr. L.N. Sharma, Mr. Varun Chandel, Mr. Dalip Sharma, Additional Advocates General with Mr. Sikander Bhushan, Deputy Advocate General, for the respondents/State.
Mr. N.K. Thakur, Sr. Advocate with Mr. Divya Raj Singh, Advocate, for respondent No.8.
Learned counsel on both sides submit that respondent No.7 is undergoing sentence and is currently lodged in Central Jail Kanda, District Shimla.
As prayed for, list on 24.06.2024.
Jyotsna Rewal Dua Judge 18th June, 2024 (rohit) ::: Downloaded on - 19/06/2024 20:31:50 :::CIS