Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(i) in Bihar Preservation and Improvement of Animals Rules, 1960 (i)by delivery or tender of a copy of the notice or order to the addressee, or his agent or any other person duly authorised to receive such notice or order on his behalf;
