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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Mc Shimla And Anr. vs . Naresh Kumar Sood on 22 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

MC Shimla and anr. Vs. Naresh Kumar Sood .

RSA No. 208 of 2009 22.08.2022 Present: Mr. Naresh K. Gupta, Advocate, for the appellants.

Mr. Y.P. Sood, Advocate, for the respondent.

The matter was heard on 18.08.2022. While dictating the judgment, it transpired that certain clarifications are required Act.

r to from respondent as to applicability of Article 1 of the Limitation Learned counsel for the respondent seeks time to address on the issue.

List on 29.08.2022.

( Satyen Vaidya ) Judge 22nd August, 2022 (sushma) ::: Downloaded on - 22/08/2022 20:04:15 :::CIS