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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1)(b) in The Rajasthan Jagir Decisions and Proceedings (Validation) Act, 1955

(b)to the Board of Revenue from such final order made by a [revenue appellate authority] [Substituted vide Rajasthan Act No. 18 of 1962.] under sub-section (2) of section 6.