Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 4]

Himachal Pradesh High Court

Deep Raj vs . Hrtc & Anr. on 25 July, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Deep Raj vs. HRTC & Anr.

CWP No. 4304 of 2022 25.07.2022 Present: Mr. S. P. Chatterjee, Advocate, for the petitioner.

.

Mr. Vikas Rajput, Advocate, for the respondents.

Notice. Mr. Vikas Rajput, Advocate, appears and waives service of notice on behalf of the respondents.

Reply/instructions be filed/obtained within two weeks.

List on 08.08.2022.

(Tarlok Singh Chauhan) Judge (Sandeep Sharma) Judge July 25, 2022 (sanjeev) ::: Downloaded on - 25/07/2022 20:04:24 :::CIS