Section 10 in The Nirma University of Science and Technology Act, 2003
10. Board of Governors.
(1)The Board of Governors of the University shall consist of the following members, namely:-(i)The President shall be the Chairmen of the Board;(ii)two representatives of the Trust;(iii)Director of the University;(vi)two Deans of the University, by rotation, to be nominated by the Director;(v)Secretary to Government, Science and Technology Department, Government of Gujarat;(vi)three experts academicians to be nominated by the President;(vii)three experts representing other disciplines such as finance, legal, management, humanities to be nominated by the President; and(viii)two representatives of the Industries to be nominated by the President.(2)The Executive Registrar shall be the Secretary of the Board.
