Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 14 in The Orissa Freedom of Religion Rules, 1989

14. Name of at least two persons other than priest/the persons giving intimation...................

Signature of the religious priest/the person taking part in theconversion ceremonyVerificationI, the undersigned do hereby declare that the facts and particulars stated above are true to the best of my knowledge and beliefPlace :Date :Signature of the Priest.Form 'B'Received intimation under Rule 5 of the Orissa Freedom of Religion Rules, 1939 from Sri............... S/o................ R/o............. with respect to conversion of Shri............... S/o.................. R/o.............. from religious faith to religious faith.Date :District MagistrateForm 'C'Register of conversion