Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 472(2)] [Section 472] [Entire Act]

State of Kerala - Subsection

Section 472(2)(a) in Kerala Municipality Act, 1994

(a)place the collection of any such fees under the management of such person as may appear to it to be proper; or