Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Tamilnadu - Section Section 8 in Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009 8. Regulation of accounts. - The Government may regulate the maintenance of accounts by the private schools in such manner as may be prescribed.
