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[Cites 0, Cited by 0] [Section 27(9)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(9)(c) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(c)a soil pipe not less than 10.2 centimetres in diameter so constructed as to facilitate cleaning and minimize the risk of obstruction;the pipe shall have a direct overboard outfall fitted with a strom-valve, unless sit is connected with a main sewage outfall by an efficient and hygienic system;