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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(4)(c) in Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Act, 2001

(c)a person who after the date of coming into force of this Act, carries out any Gunthewari development; or