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State of Rajasthan - Section

Section 81 in The Rajasthan Revenue Courts Manual, 1956

81. Marking of documents of same nature.

- Where a number of documents of the same nature are admitted, as for example, a series of receipts for rent, or a series of entries of the same account book the whole series should bear one figure or capital letter a small figure or letter in brackets being added to distinguish each paper of the series.