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State of Assam - Section

Section 43 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

43.

The Chief Forest Officer shall be competent to approve all sales by auction or tender subject to such financial limit in the bid value as may be prescribed by the Executive Committee from time to time : Provided that an appeal against the order of the Chief Forest Officer in respect of sale or settlement approved by him shall lie to the Executive Committee whose order in such appeal shall be final.