Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(9)] [Section 15] [Entire Act] State of West Bengal - Subsection Section 15(9)(b) in Protection of Women from Domestic Violence Rules, 2006 (b)an order preventing the accused from harassing, telephoning or making any contact with the aggrieved person;