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[Cites 0, Cited by 0] [Section 125(7)] [Section 125] [Entire Act]

Union of India - Subsection

Section 125(7)(b) in The Indian Electricity Rules, 1956

(b)at those places in the interior or at the surface of the mine where a telephone or other means of communication is provided, a notice giving full instructions to persons authorised to effect the disconnection, at the surface of the mine, of the supply of energy to the mine.