Kerala High Court
Travancore Devaswom Board - Tdb vs Deputy Examiner For Local Fund Audit on 18 June, 2021
Author: P.Somarajan
Bench: P.Somarajan, P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
&
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 18TH DAY OF JUNE 2021 / 28TH JYAISHTA, 1943
DBA NO. 9 OF 2021
PETITIONER:
TRAVANCORE DEVASWOM BOARD,
REPRESENTED BY ITS SECRETARY,
NANTHENCODE, THRIRUVANANTHAPURAM- 695 003
BY ADV SHRI.G.BIJU,SC,TRAVANCORE DEVASWOM BOARD
RESPONDENT:
THE DEPUTY EXAMINER OF LOCAL FUND AUDIT,
KERALA STATE AUDIT DEPARTMENT,
TRAVANCORE DEVASWOM BOARD AUDIT,
NANTHENCODE (P.O),
THIRUVANANTHAPURAM - 695 033.
BY ADV. SMT. SHEEJA C.S., GOVERNMENT PLEADER
THIS DEVASWOM BOARD APPLICATION HAVING COME UP FOR ADMISSION ON
18.06.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
DBA NO. 9 OF 2021
2
JUDGMENT
P.SOMARAJAN,J.
The applicant, Travancore Devaswom Board sought permission to effect the transfer of five persons named in the application viz., Sl Name Post presently Post to No holding which he is tranferred 1 Sri. Executive To continue in V.Krishnakumara Officer, the post Warrier Sabarimala 2 Sri. P.N.Ganesan Administrative Assistant Potty officer, Aluva Executive Mahadevar Officer, Temple Sabarimala 3 Sri.S.Sunil Special Grade Administrative Kumar Subgroup Officer, Officer,Evoor Sabarimala Subgroup Devaswom (on promotion) 4 Sri.G.Gopakumar Assistant Administrative Executive Officer, Pampa Officer, Devaswom Sabarimala 5 Sri.C.P.Satheesh Special Grade Administrative Kumar Subgroup Officer, Officer, Erumeli Chirakkadavu Devaswom (on Subgroup promotion) It is also reported that no vigilance enquiry DBA NO. 9 OF 2021 3 is pending against any of the said officials and no adverse remarks also pending against them. As such, since it is an urgent matter, we are of the view that there is no legal impediment in granting permission. Hence, the petition will stand allowed by granting permission for the transfer of above said persons to the respective offices.
Sd/-
P.SOMARAJAN JUDGE Sd/-
P.V.KUNHIKRISHNAN JUDGE SPV DBA NO. 9 OF 2021 4 APPENDIX PETITIONERS EXHIBITS:
ANNEXURE -1 : TRUE COPY OF THE BOARD PROCEEDINGS, ROC NO.5600/21/EST-1 DATED 07.06.2020.
ANNEXURE -2 : TRUE COPY OF THE REPORT, CT.83/21/TDB/VIG DATED 10.06.2020 FORWARDED BY SUPERINTENDENT OF POLICE, VIGILANCE & SECURITY WING, TRAVANCORE DEVASOM BOARD.
RESPONDENT'S EXHIBITS : NIL //TRUE COPY// PA TO JUDGE