Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(3C)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(3C)(i) in Maharashtra Land Revenue Code, 1966

(i)if the total value of encumbrances on the land is less than the amount determined under sub-section (38), the value of encumbrances shall be paid to the holders thereof in full;