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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Andhra Pradesh - Subsection

Section 88(1) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

(1)The settlement register and other records prepared by the Survey officers shall be made over to the Collector, who shall cause Village records to be prepared in accordance therewith.