Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372] [Entire Act] State of Jharkhand - Subsection Section 372(8) in Bihar Education Code, 1961 (8)Members of the committee shall be entitled to visit the school at any time and to record their observations in the visitors' book.
