Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 34 in Tamil Nadu Private Schools (Regulation) Act, 2018 34. Staff of private school to be governed by Code of Conduct. - Every staff of a private school shall be governed by such code of Conduct as may be formulated by the Government.
