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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(9) in The West Bengal Acupuncture System Of Therapy Act, 1996.

(9)to recommend to the State Government the sanction of a grant to an affiliated institution teaching the Acupuncture system to therapy or the withdrawal or suspension, after giving the institution concerned an opportunity of showing cause against the action proposed, of any such grant;