Delhi High Court - Orders
Sanvik Engineers India Pvt.Ltd & Anr vs Government Of National Capital ... on 25 August, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5627/2020
SANVIK ENGINEERS INDIA PVT.LTD & ANR. ..... Petitioners
Through: Mr. Jai Sahai Endlaw, Adv.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY
OF DELHI THROUGH ITS DEPARTMENT OF URBAN
DEVELOPMENT & ANR. ..... Respondents
Through: Mr. Anupam Srivastava, Adv.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 25.08.2020 The hearing was conducted through video conferencing.
1. Issue notice.
2. The learned counsel named above accepts notice for the respondents. Reply and rejoinder be filed in two successive two weeks each.
3. List on 30.09.2020
4. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the counsels through e-mail.
NAJMI WAZIRI, J AUGUST 25, 2020/KK