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Delhi High Court - Orders

Sanvik Engineers India Pvt.Ltd & Anr vs Government Of National Capital ... on 25 August, 2020

Author: Najmi Waziri

Bench: Najmi Waziri

$~30
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 5627/2020
       SANVIK ENGINEERS INDIA PVT.LTD & ANR. ..... Petitioners
                    Through: Mr. Jai Sahai Endlaw, Adv.

                            versus

       GOVERNMENT OF NATIONAL CAPITAL TERRITORY
       OF DELHI THROUGH ITS DEPARTMENT OF URBAN
       DEVELOPMENT & ANR.                          ..... Respondents
                       Through: Mr. Anupam Srivastava, Adv.
       CORAM:
       HON'BLE MR. JUSTICE NAJMI WAZIRI
                 ORDER

% 25.08.2020 The hearing was conducted through video conferencing.

1. Issue notice.

2. The learned counsel named above accepts notice for the respondents. Reply and rejoinder be filed in two successive two weeks each.

3. List on 30.09.2020

4. The order be uploaded on the website forthwith. Copy of the order be also forwarded to the counsels through e-mail.

NAJMI WAZIRI, J AUGUST 25, 2020/KK