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State of Rajasthan - Section

Section 68 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

68.

The entries of receipt in the Tehsil's Register or Taqavi Advances shall be checked by the Tehsildar or Naib Tehsildar up to 10 percent of the entries, and by the inspecting officer to a reasonable extent at the time of inspections.