Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Jharkhand - Subsection Section 75(24) in Jharkhand Panchayat Raj Act, 2001 (24)Health and family welfare -(i)Management of health and family welfare programmes;(ii)Measures for prevention and control of mal nutrition;(iii)Encouraging small family norm.
