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State of Bihar - Section

Section 292 in Bihar Financial Rules, 1950

292.

The Sub-divisional Officer should exercise a detailed control over issues of stores direct to works, and should see that the issue do not exceed the reasonable needs for each work. In cases where no detailed accounts are maintained in F.R. Form 8, for these works, he should make his own arrangements for maintaining control over the issues.
(b)Disposal of surplus materials.