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State of Maharashtra - Section

Section 6 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

6. Touring.

- Every Circle Officer and Circle Inspector shall ordinarily tour for twenty days in a month during the fair season (i.e., the period commencing on the first day of October and ending on the 30th day of June) and for not less than thirty days in the aggregate during the period commencing on the 1st day of July and ending on the 30th day of September. They shall make atleast fifteen night halts outside their circle headquarters in each month during the fair season and six night halt during other seasons. If, for any reason they are prevented from attaining this standard in any month they shall make up the deficiency in the month following.