Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 20 in The U.P. Fundamental Rules (20)Overseas pay means pay granted to a government servant in consideration of the fact that he is serving in a country other than the country of his domicile.Orders of the Governor regarding the drawal of overseas pay under rule 9(20)
