Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act] State of Gujarat - Subsection Section 123(2)(af) in The Gujarat Industrial Relations Act, 1946 (af)the modifications to be prescribed under sub-section (2) and manner of making the employers parties to arbitration under sub-section (3) of section 72;