Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

State Of H.P. vs Hem Chand And Others on 20 September, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

State of H.P. versus Hem Chand and others .

CMP(M) No.1256 of 2022 20.09.2022 Present Mr. Narender Thakur, Deputy Advocate General, for the applicants-appellants.

Notice be issued to the respondents, returnable within a period of four weeks, on taking steps within one week.

List before appropriate Bench.

(Sandeep Sharma) Judge 20th September, 2022 (shankar) ::: Downloaded on - 20/09/2022 20:10:13 :::CIS