Himachal Pradesh High Court
State Of H.P. vs Hem Chand And Others on 20 September, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
State of H.P. versus Hem Chand and others .
CMP(M) No.1256 of 2022 20.09.2022 Present Mr. Narender Thakur, Deputy Advocate General, for the applicants-appellants.
Notice be issued to the respondents, returnable within a period of four weeks, on taking steps within one week.
List before appropriate Bench.
(Sandeep Sharma) Judge 20th September, 2022 (shankar) ::: Downloaded on - 20/09/2022 20:10:13 :::CIS