Manipur High Court
Mst. Mumtaz vs Md. Manab & 4 Ors on 28 January, 2022
Author: Sanjay Kumar
Bench: Sanjay Kumar
Item No. 13
LAIRENMAYUM (Through Video Conferencing)
INDRAJEET
SINGH IN THE HIGH COURT OF MANIPUR
AT IMPHAL
Digitally signed by LAIRENMAYUM
INDRAJEET SINGH
Date: 2022.01.28 16:01:46 +05'30'
CRP(CRP.Art.227) No. 64 of 2019
Mst. Mumtaz
....Petitioner
- Versus -
Md. Manab & 4 ors.
...Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 28.01.2022 Ms. Sapna Khaidem, learned counsel, appears for the petitioner. There is no representation for Mr. S. Jibon, learned counsel for the respondents.
No reply has been filed though time was taken for that purpose. Post on 28.02.2022.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.
CHIEF JUSTICE Indrajeet