Section 1907 in The Sailing Vessels (Inspection) Rules, 1962
1907.
G.S.R. 1491 dated 10th November, 1962. - In exercise of the powers conferred by Cls. (d), (e), (h), (k) and (o) of sub-section (2) of Section 435 read with Section 457 of the Merchant Shipping Act, 1958 (44 of 1958), the Central Government hereby makes the following rules, namely :
