Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(2)(h) in The Punjab Cotton Ginning and Pressing Factories Act, 1953 (h)the appointment of authorities for the purpose of sections 9, 12, 13 and 14.